Bombay High Court
Dhananjay Ganesh Joshi vs Ganesh Subhash Joshi And Anr on 3 June, 2019
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
1 4.alp257.17.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE SIDE
CRIMINAL APPLICATION NO. 257 OF 2017
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Divya Parab I/b. Mr. R.N. Gite, advocate for appellant.
Mr. S.R. Agarkar, APP for State.
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CORAM :SMT. SADHANA S. JADHAV, J DATE : JUNE 3, 2019.
P.C.:-
1 Issue notice to respondent No. 1. Notice returnable on 29/7/2019. The learned Counsel for the applicant shall furnish spare copies within one week from today, failing which the application shall stand dismissed for want of prosecution without further reference to the court.
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