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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Telangana - Subsection

Section 71(4)(ii) in Telangana Panchayat Raj Act, 2018

(ii)contribution to any charitable fund or to the funds of any institution for the relief of the poor or the treatment of diseased or infirm or the reception of diseased or infirm persons or the investigation of the causes of disease;