Himachal Pradesh High Court
General Manager vs . Om Prakash & Ors. on 2 September, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
General Manager Vs. Om Prakash & ors.
CMP Nos.11575 & 11578 of 2022 .
02.09.2022 Present: Mr. Anand Sharma, Senior Advocate with Mr. Karan Sharma, Advocate, for the non- applicant/appellant.
Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the applicants No.4 to 6 & 8 to 12 Notice. Mr. Karan Sharma, Advocate, accepts notice on behalf of the non-applicant/appellant and seeks time to enable him to obtain instructions in both the applications.
At the request of learned counsel for the non-
applicant/appellant, list this matter next week.
( Sushil Kukreja )
September 02, 2022 Judge
(ravinder)
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