Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 326(1)] [Section 326] [Entire Act]

State of Kerala - Subsection

Section 326(1)(a) in Kerala Municipality Act, 1994

(a)the regular sweeping and cleansing of the streets and removal of sweepings therefrom;