Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4C] [Entire Act] State of Punjab - Subsection Section 4C(4) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942 (4)The State Government may make rules for carrying out the purposes of this section;
