Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(ii) in The National Law University, Jodhpur Act, 1999 (ii)"Bar Council of India" means the Bar Council of India constituted under the Advocates Act, 1961 (Central Act No. 25 of 1961):
