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National Company Law Appellate Tribunal

Coc Represented Through Uco Bank vs Parag Sheth. Irp Of Digjam Ltd on 30 September, 2019

           NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                         NEW DELHI
                 Company Appeal (AT) (Ins) No.1013 of 2019

IN THE MATTER OF:

COC Represented Through UCO Bank                       ...Appellant

      Versus

Parag Sheth.                                           ...Respondent
IRP of Digjam Ltd.


Present:

For Appellant:           Shri Shivanshu Kumar and Shri Vikky Dang,
                         Advocates

For Respondent:          None
                                ORDER

30.09.2019 Taking into consideration the nature of the case, we are not inclined to pass any Order in the present Appeal. We direct the Adjudicating Authority (National Company Law Tribunal, Ahmedabad Bench, Ahmedabad) to pass appropriate order with regard to replacement of the Resolution Professional after hearing the parties in accordance with law by 3rd October, 2019 i.e. next date fixed by the Adjudicating Authority.

The Appeal stands disposed of with aforesaid observations.

[Justice S.J. Mukhopadhaya] Chairperson [Justice A.I.S. Cheema] Member (Judicial) [Kanthi Narahari] Member (Technical) /rs/sk