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Delhi High Court - Orders

The State Govt Of Nct Of Delhi vs Mohd Shakir & Anr on 24 January, 2023

                          $~16
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 1604/2018, CRL.M.A. 5823/2018
                                 THE STATE GOVT OF NCT OF DELHI                      ..... Petitioner
                                                       Through:     Sh. Ritesh Kumar Bahri, APP for
                                                                    State.
                                                       versus

                                 MOHD SHAKIR & ANR                                   ..... Respondents
                                                       Through:     Appearance not given.

                                 CORAM:
                                 HON'BLE MR. JUSTICE ANISH DAYAL
                                                       ORDER

% 24.01.2023

1. No time left today.

2. List on 14.08.2023.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J JANUARY 24, 2023/MK Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:25.01.2023 16:03:18