Delhi High Court - Orders
The State Govt Of Nct Of Delhi vs Mohd Shakir & Anr on 24 January, 2023
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1604/2018, CRL.M.A. 5823/2018
THE STATE GOVT OF NCT OF DELHI ..... Petitioner
Through: Sh. Ritesh Kumar Bahri, APP for
State.
versus
MOHD SHAKIR & ANR ..... Respondents
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 24.01.2023
1. No time left today.
2. List on 14.08.2023.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J JANUARY 24, 2023/MK Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:25.01.2023 16:03:18