Section 54(2)(d) in The North Bengal University Act, 1981

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State of West Bengal - Subsection

Section 54(2)(d) in The North Bengal University Act, 1981

(d)the Finance Committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to--

(i)the Vice-Chancellor, or

(ii)to a committee constituted from among its own members.