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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(p) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(p)the fee or remuneration to be paid to the Special Public Prosecutor under sub- section (2) of section 74 ;