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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(12)(c) in The M.P. Country Spirit Rules, 1995

(c)The labels mentioned in clause (b) above, shall also show in bold print in Hindi the price of the empty bottles refundable to the purchaser, on their return to the retail vendor.