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Sushma Berlia vs M/S Kumar Brothers on 14 September, 2017

     ITEM NO.5                               REGISTRAR COURT. 1                      SECTION XVI

                                       S U P R E M E C O U R T O F           I N D I A
                                               RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                            No(s).    5921-5924/2014

     SUSHMA BERLIA                                                                Petitioner(s)

                                                           VERSUS

     M/S KUMAR BROTHERS & ORS.                                                    Respondent(s)


     Date : 14-09-2017 These petitions were called on for hearing today.


     For Petitioner(s)                       Mr. Ashok K. Mahajan, AOR

     For Respondent(s)                       Mr. Manish Yadav,Adv.
                                             Mr. Arjun Garg, AOR
                                             Mr. Tanuj Agarwal,Adv.
                                             M/s. Parekh & Co., AOR
                                             Ms. Yashodhara P. Jha,Adv.
                                             Mr. Kunal Verma, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Petitioner has been exempted from bringing on record the legal representatives of deceased respondent No. 5 in SLP(C) Nos. 5921 and 5923/2014 and deceased respondent No. 4 in SLP(C) Nos. 5922 and 5924/2014 vide order dated 26.04.2017 of the Hon'ble Chamber Judge.

Respondent No. 1 in SLP(C) Nos. 5921 and 5923/2014, who is respondent No. 7 in SLP(C) Nos. 5922 and 5924/2014 and respondent Nos. 4 in SLP(C) Nos. 5921 and 5923/2014, who is respondent No. 1 in SLP(C) Nos. 5922 and 5924/2014 have already filed the counter affidavit.

Respondent No. 6 in SLP(C) Nos. 5921 and 5923/2014, who is Digitally signed by VINOD KUMAR TIWARI also respondent No. 5 in SLP(C) Nos. 5922 and 5924/2014 has not Date: 2017.09.16 11:10:10 IST Reason:

filed the counter affidavit as per Hon'ble Court's order dated 18.03.2016.

….2  : 2 : Item No. 5 Await service report in respect of respondent No. 2 from Ministry of Law and Justice. Reminder be sent. List again on 26th of October, 2017.

RAJESH KUMAR GOEL Registrar