Section 26(2)(j) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(j) in The Income Tax Act, 2025

(j)the fair market value of inventory as on the date on which it is converted into, or treated as, a capital asset determined in the manner, as may be prescribed; and

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Union of India - Subsection

Section 26(2)(j) in The Income Tax Act, 2025