Punjab-Haryana High Court
Haryana State Industrial Development ... vs Smt. Bhagwanti Bai Alias Bhagwan Devi ... on 7 October, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
Singh Varinder
2013.11.14 10:31
IN THE PUNJAB AND HARYANA HIGH COURT I attest to the accuracy and integrity
of this document
Punjab & Haryana High Court at
AT CHANDIGARH Chandigarh
RFA No. 1573 of 2002 (O&M)
Haryana State Industrial Development Corporation ..... Appellant
vs
Smt. Bhagwanti Bai alias Bhagwan Devi and others ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: None for the appellant.
Mr. D.D. Gupta, Additional Advocate General, Haryana.
Rajesh Bindal J.
For orders, see detailed reasons recorded in a separate order of even date passed in RFA No. 3448 of 1999 - Dina Nath and another vs State of Haryana and others.
7.10.2013 (Rajesh Bindal) vs. Judge