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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Smt. Bhagwanti Bai Alias Bhagwan Devi ... on 7 October, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                                  Singh Varinder
                                                                  2013.11.14 10:31
            IN THE PUNJAB AND HARYANA HIGH COURT                  I attest to the accuracy and integrity
                                                                  of this document
                                                                  Punjab & Haryana High Court at
                        AT CHANDIGARH                             Chandigarh




                                            RFA No. 1573 of 2002 (O&M)



Haryana State Industrial Development Corporation        ..... Appellant
                               vs
Smt. Bhagwanti Bai alias Bhagwan Devi and others        ..... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: None for the appellant.

Mr. D.D. Gupta, Additional Advocate General, Haryana.

Rajesh Bindal J.

For orders, see detailed reasons recorded in a separate order of even date passed in RFA No. 3448 of 1999 - Dina Nath and another vs State of Haryana and others.



7.10.2013                                            (Rajesh Bindal)
vs.                                                       Judge