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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in Motor Vehicles Act, 1939

(2)A registering authority other than the original registering authority making any such entry shall communicate the transfer of ownership to the original registering authority.] [Substituted by Act 100 of 1956, section 27, for the original sub-section (w.e.f 16-2-1957).]