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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(XXIII) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(XXIII)make arrangements for the promotion of the general health and welfare of the employees;