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Supreme Court - Daily Orders

Preeti Singh Thakur vs State Of M.P. . on 13 October, 2014

Author: Dipak Misra

Bench: Dipak Misra

     ITEM NO.14                              COURT NO.7               SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     CRLMP. 10507/2014 in Petition(s) for Special Leave to Appeal (Crl.)
     No(s). 4341/2013

     (Arising out of impugned final judgment and order dated 01/05/2012
     in MCRC No. 4044/2011 passed by the High Court Of M.P At Jabalpur)

     PREETI SINGH THAKUR                                                 Petitioner(s)

                                                    VERSUS

     STATE OF M.P. & ORS.                                                Respondent(s)
     (For withdrawal of SLP and office report)

     Date : 13/10/2014                 This application was called on for hearing
                                       today.

     CORAM :                           HON'BLE MR. JUSTICE DIPAK MISRA
                                              [IN CHAMBER]

     For Petitioner(s)                 Mr. Rishikesh Awasthi, Adv.
                                       Mr. Gyan Prakash Srivastava,Adv.
                                       Mr. Abhishek Raj, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following

                                                 O R D E R

Learned counsel for the petitioner seeks leave of this Court to withdraw the special leave petition.

The special leave petition is dismissed as withdrawn.

(MEENAKSHI KOHLI) (SUMAN JAIN) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Neeta Sapra Date: 2014.10.14 10:48:25 IST Reason: