Supreme Court - Daily Orders
Preeti Singh Thakur vs State Of M.P. . on 13 October, 2014
Author: Dipak Misra
Bench: Dipak Misra
ITEM NO.14 COURT NO.7 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRLMP. 10507/2014 in Petition(s) for Special Leave to Appeal (Crl.)
No(s). 4341/2013
(Arising out of impugned final judgment and order dated 01/05/2012
in MCRC No. 4044/2011 passed by the High Court Of M.P At Jabalpur)
PREETI SINGH THAKUR Petitioner(s)
VERSUS
STATE OF M.P. & ORS. Respondent(s)
(For withdrawal of SLP and office report)
Date : 13/10/2014 This application was called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
[IN CHAMBER]
For Petitioner(s) Mr. Rishikesh Awasthi, Adv.
Mr. Gyan Prakash Srivastava,Adv.
Mr. Abhishek Raj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of this Court to withdraw the special leave petition.
The special leave petition is dismissed as withdrawn.
(MEENAKSHI KOHLI) (SUMAN JAIN) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Neeta Sapra Date: 2014.10.14 10:48:25 IST Reason: