Himachal Pradesh High Court
Army Public School Worker'S Union vs . The Chairman Army Public School on 19 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Army Public School Worker's Union vs. The Chairman Army Public School CWP No. 1559 of 2017 .
19.04.2022 Present: Mr. V.D. Khidta, Advocate for the petitioner.
Mr. Prince Chauhan, Advocate vice Mr. Rahul Mahajan, Advocate for the respondents.
As jointly prayed for, list for hearing on 19.05.2022.
(Ajay Mohan Goel) Judge April 19, 2022 (narender) ::: Downloaded on - 19/04/2022 20:09:09 :::CIS