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[Cites 0, Cited by 0] [Section 161] [Entire Act]

State of Goa - Subsection

Section 161(2) in Goa Prisons Rules, 2006

(2)High security enclosure shall be equipped with all the devices like walkie-talkies, alarms, jammers with remote control devices, metal detectors, ID enclosures, hand-held and door frame and all other electronic devices.