Section 74 in Protection of Plant Varieties and Farmers' Rights Rules, 2003
74. Financial and administrative powers of the Chairperson under section 6. - (1) The Chairperson shall exercise such financial and administrative powers over the functions of the Authority as are exercisable by a Head of Department under the General Financial Rules in accordance with the accounts and financial rules of the Government of India.
(2)The Chairperson may, delegate such financial and administrative powers in writing as he may deem fit, to a member or any subordinate officer of the Authority not below the rank of a Registrar or equivalent subject to the condition that the member or officer so authorised shall, write exercise such delegated powers continue to be under the direction, control and supervision of the Chairperson.[74A. Form for preparing annual statement of account. - The form for preparing annual statement of accounts shall be as specified by the Comptorller and Auditor-General of India for Central autonomous bodies.]
