Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(5)The service rendered on an aided post in another privately managed recognised schools in the State of Punjab, shall count for retirements benefits;Provided that the contributory Provident Fund account of the employee in the previous schools continued as such in the subsequent school to which he is transferred or appointed and there is no break in service.