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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2) in U.P. Zila Panchayats Service Rules, 1970

(2)Seniority of officers and servants referred to in sub-section (1) of Section 46 of the Act, shall to the extent not covered by sub-rule (1) above, be determined in accordance with any general or special directions as may be issued in this behalf by the State Government, from time to time.