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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(b) in The Punjab Ministers Travelling Allowance Rules, 1953

(b)actual expenses of the transport of -
(i)his personal servants up to a maximum number of six and
(ii)all luggage for which he vouches as his [personal effects including stores taken for consumption on tour] [See Legislative Suppl. Part III dated 22.4.1983.]; and