Calcutta High Court (Appellete Side)
M/S. Ruchi Soya Industries Ltd vs Sr. Jt. Comnr. Com. Tax & Ors on 7 May, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
07.05.2018
Item No.14
Ct. No.11
CHC
M.A.T.879 of 2017
C.A.N.7141 of 2017
M/s. Ruchi Soya Industries Ltd.
Vs.
Sr. Jt. Comnr. Com. Tax & ors.
Mr. Piyal Gupta
...for the petitioner
Mr. Prithu Dudharia
...for the respondents
Let these matters be listed at 2 P.M. on 15th June, 2018.
(Aniruddha Bose, J.) (Amitabha Chatterjee, J.)