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Calcutta High Court (Appellete Side)

M/S. Ruchi Soya Industries Ltd vs Sr. Jt. Comnr. Com. Tax & Ors on 7 May, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose

07.05.2018
Item No.14
Ct. No.11
CHC


                                 M.A.T.879 of 2017
                                C.A.N.7141 of 2017
                          M/s. Ruchi Soya Industries Ltd.
                                        Vs.
                          Sr. Jt. Comnr. Com. Tax & ors.




             Mr. Piyal Gupta
                         ...for the petitioner

             Mr. Prithu Dudharia
                         ...for the respondents

Let these matters be listed at 2 P.M. on 15th June, 2018.

(Aniruddha Bose, J.) (Amitabha Chatterjee, J.)