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Allahabad High Court

Master Aashish Kumar vs Addl. Distt. Judge And Others on 10 January, 2023

Author: Salil Kumar Rai

Bench: Salil Kumar Rai





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 33854 of 2009
 

 
Petitioner :- Master Aashish Kumar
 
Respondent :- Addl. Distt. Judge And Others
 
Counsel for Petitioner :- Ajay Kumar Goel
 
Counsel for Respondent :- Iqbal Ahmad,Subodh Pandey
 

 
Hon'ble Salil Kumar Rai,J.
 

List has been revised. No one appears on behalf of the petitioners.

Accordingly, the petition is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 10.1.2023 S.K.S.