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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(1) in Telangana Transplantation of Human Organs Act, 1995

(1)Nothing, in the foregoing provisions of this Act shall be construed as rendering unlawful any dealing with the body or with any part of the body of a deceased person, if such dealing would have been lawful if this Act had not been passed.