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Patna High Court - Orders

Sheela Devi @ Shila Devi vs The Union Of India Through The ... on 18 April, 2023

Bench: Chief Justice, Madhuresh Prasad

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Letters Patent Appeal No.748 of 2022
                                    In
              Civil Writ Jurisdiction Case No.3285 of 2021
======================================================
Bibi Sakina Khatoon & Ors.

                                                ... ... Appellant/s
                            Versus
The Union of India & Ors.

                                          ... ... Respondent/s
======================================================
                             with
                 Letters Patent Appeal No. 694 of 2022
                                  In
            Civil Writ Jurisdiction Case No.14483 of 2021
======================================================
Santosh Kumar Sinha

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
                             with
                Letters Patent Appeal No. 696 of 2022
                                   In
             Civil Writ Jurisdiction Case No.7078 of 2021
======================================================
Md. Habibur Rahman

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
                             with
                Letters Patent Appeal No. 701 of 2022
                                   In
             Civil Writ Jurisdiction Case No.9382 of 2022
======================================================
Sanjay Bosak

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             2/97




                                                 with
                       Letters Patent Appeal No. 704 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.3780 of 2021
       ======================================================
       Md. Tanzim Reza

                                                         ... ... Appellant/s
                                                Versus
       The Union of India & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 713 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.6314 of 2021
       ======================================================
       Seema Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 729 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.2349 of 2021
       ======================================================
       Sadab Anwar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 731 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.3527 of 2021
       ======================================================
       Nikhat Parween

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             3/97




                          Letters Patent Appeal No. 732 of 2022
                                            In
                      Civil Writ Jurisdiction Case No.5538 of 2018
       ======================================================
       Sunil Datt Ravidas

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 733 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.16937 of 2021
       ======================================================
       Pushpak Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 736 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.3806 of 2021
       ======================================================
       Gautam Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 737 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.2171 of 2021
       ======================================================
       Jay Kumar Paswan

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             4/97




                        Letters Patent Appeal No. 738 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.17237 of 2021
       ======================================================
       Bibi Tabassum Khatoon

                                                                  ... ... Appellant/s
                                          Versus
       The Union of India represented through the Secretary & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 739 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.5185 of 2022
       ======================================================
       Ajay Kumar Paswan

                                                                   ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 740 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.12104 of 2021
       ======================================================
       Abhishek Kumar

                                                                   ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 743 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.20123 of 2021
       ======================================================
       Pranesh Kumar

                                                                   ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             5/97




                       Letters Patent Appeal No. 750 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.3528 of 2021
       ======================================================
       Ganesh Kumar Gautam

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 751 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.15416 of 2021
       ======================================================
       Rafat Parween

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 752 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.14006 of 2021
       ======================================================
       Md. Zulfekar Ali

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 758 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.7568 of 2022
       ======================================================
       Govind Prasad

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             6/97




                        Letters Patent Appeal No. 759 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.4735 of 2021
       ======================================================
       Ravi Bhushan Prasad

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 761 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.17375 of 2021
       ======================================================
       Savita Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 762 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.4982 of 2021
       ======================================================
       Sujit Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 763 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.4128 of 2021
       ======================================================
       Nayantara Kumari @ Nayan Tara Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             7/97




                         Letters Patent Appeal No. 764 of 2022
                                            In
                      Civil Writ Jurisdiction Case No.3973 of 2021
       ======================================================
       Nigara Sultana,

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 765 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.1926 of 2021
       ======================================================
       Radhika Devi

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 766 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.10607 of 2021
       ======================================================
       Usha Kumari

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 768 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.4209 of 2021
       ======================================================
       Vinod Kumar Ram

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             8/97




                      Letters Patent Appeal No. 769 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.2981 of 2021
       ======================================================
       Naghma Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 773 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.3997 of 2021
       ======================================================
       Sultana Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 774 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.12091 of 2021
       ======================================================
       Reyasat Husain

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 776 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.4594 of 2021
       ======================================================
       Subi Parween

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                             9/97




                        Letters Patent Appeal No. 778 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.20946 of 2021
       ======================================================
       Madan Chaturvedi

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 779 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.13182 of 2021
       ======================================================
       Sadaf Tabassum

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 782 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.4891 of 2021
       ======================================================
       Md. Nier Rahman

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 785 of 2022
                                        In
                  Civil Writ Jurisdiction Case No.1940 of 2022
       ======================================================
       Seema Lal

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            10/97




                       Letters Patent Appeal No. 786 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.5860 of 2021
       ======================================================
       Saroj Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 787 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.6619 of 2021
       ======================================================
       Kumari Rubi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 788 of 2022
                                        In
                  Civil Writ Jurisdiction Case No.3417 of 2021
       ======================================================
       Abul Kalam

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 792 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.6209 of 2021
       ======================================================
       Priti Sinha

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            11/97




                       Letters Patent Appeal No. 794 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.3308 of 2021
       ======================================================
       Diwakar Kumar Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 797 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.2816 of 2021
       ======================================================
       Abhay Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 798 of 2022
                                         In
                   Civil Writ Jurisdiction Case No.12182 of 2021
       ======================================================
       Sanjeet Lal

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 800 of 2022
                                        In
                  Civil Writ Jurisdiction Case No.3326 of 2021
       ======================================================
       Mohammad Taiyab Ansari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            12/97




                       Letters Patent Appeal No. 801 of 2022
                                          In
                    Civil Writ Jurisdiction Case No.2528 of 2021
       ======================================================
       Manish Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 802 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.1486 of 2022
       ======================================================
       Tarachand Ray

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 803 of 2022
                                        In
                  Civil Writ Jurisdiction Case No.4329 of 2021
       ======================================================
       Vijay Ray

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 804 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Heena Dikshit

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            13/97




                     Letters Patent Appeal No. 806 of 2022
                                        In
                  Civil Writ Jurisdiction Case No.7936 of 2022
       ======================================================
       Usha Sinha

                                                                  ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary cum Addl. Chief Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 807 of 2022
                                           In
                     Civil Writ Jurisdiction Case No.3590 of 2021
       ======================================================
       Md. Irfanul Haque

                                                                   ... ... Appellant/s
                                                Versus
       Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 4 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2171 of 2021
       ======================================================
       Pradeep Kumar

                                                                   ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 5 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3029 of 2021
       ======================================================
       Bibi Shabnam Ara

                                                                   ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            14/97




                          Letters Patent Appeal No. 6 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.13182 of 2021
       ======================================================
       Ved Prakash Chaudhary

                                                         ... ... Appellant/s
                                         Versus
       The Union of India through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 7 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5869 of 2021
       ======================================================
       Farhana Praveen

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 8 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4439 of 2021
       ======================================================
       Mamta Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 9 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.8789 of 2021
       ======================================================
       Punam Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            15/97




                        Letters Patent Appeal No. 11 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3482 of 2021
       ======================================================
       Kunti Kumari

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 13 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.3660 of 2021
       ======================================================
       Nilofer

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 14 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5486 of 2021
       ======================================================
       Rafat Romee,

                                                               ... ... Appellant/s
                                          Versus
       The Union of India represented through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 16 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.8941 of 2022
       ======================================================
       Sunita Kumari

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            16/97




                         Letters Patent Appeal No. 17 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7064 of 2021
       ======================================================
       Bibi Wajeda Tabassum

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 18 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3402 of 2021
       ======================================================
       Parmanand Das

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 19 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.2474 of 2021
       ======================================================
       Noorjahan

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                          Letters Patent Appeal No. 20 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.10704 of 2022
       ======================================================
       Rubina Farhat

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            17/97




                         Letters Patent Appeal No. 23 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.10055 of 2022
       ======================================================
       Kumari Sushila

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 24 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.17321 of 2021
       ======================================================
       Rita Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 25 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.16721 of 2021
       ======================================================
       Shahnaz Begum

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 26 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3301 of 2021
       ======================================================
       Ram Prasad Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            18/97




                      Letters Patent Appeal No. 28 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Ajay Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 37 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.4105 of 2021
       ======================================================
       Mohammad Mojeeb Alam @ Md. Mojeeb Alam

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 38 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4858 of 2021
       ======================================================
       Suresh Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 39 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.8668 of 2022
       ======================================================
       Indu Bhushan Kumar Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            19/97




                         Letters Patent Appeal No. 40 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3618 of 2021
       ======================================================
       Shakuntala Devi

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 41 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.6579 of 2021
       ======================================================
       Kumari Rupa

                                                              ... ... Appellant/s
                                       Versus
       The State of Bihar through the Principal Secretary cum Additional Chief
       Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 42 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4823 of 2021
       ======================================================
       Manoj Kumar Singh

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 43 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.5756 of 2021
       ======================================================
       Madhubala

                                                              ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            20/97




                        Letters Patent Appeal No. 44 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.7410 of 2022
       ======================================================
       Rajesh Kumar Ram

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 45 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7410 of 2022
       ======================================================
       Lalmani Singh

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 47 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.5805 of 2021
       ======================================================
       Shila Devi

                                                         ... ... Appellant/s
                                                Versus
       Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 48 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6522 of 2021
       ======================================================
       Vijay Kumar Bimal

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            21/97




                        Letters Patent Appeal No. 49 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.9928 of 2022
       ======================================================
       Priyanka Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 50 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.3174 of 2021
       ======================================================
       Manju Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 51 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5771 of 2021
       ======================================================
       Sumit Kumar Jha

                                                         ... ... Appellant/s
                                           Versus
       The State of Bihar through its Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 52 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2981 of 2021
       ======================================================
       Dharmendra Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            22/97




                        Letters Patent Appeal No. 53 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3285 of 2021
       ======================================================
       Swati Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 55 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5789 of 2021
       ======================================================
       Manishanand

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 56 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.18308 of 2021
       ======================================================
       Abhishek Kumar Arun

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 57 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2880 of 2021
       ======================================================
       Hayat Jawed

                                                         ... ... Appellant/s
                                                Versus
       The Union of India,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            23/97




                      Letters Patent Appeal No. 58 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.2824 of 2021
       ======================================================
       Babita

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 61 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Shila Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 62 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.13368 of 2021
       ======================================================
       Usha Jha

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 63 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.5756 of 2021
       ======================================================
       Udal Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            24/97




                        Letters Patent Appeal No. 66 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3044 of 2021
       ======================================================
       Randhir Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 68 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3590 of 2021
       ======================================================
       Rizwana Khatoon

                                                         ... ... Appellant/s
                                         Versus
       The Union of India through Secretary (HRD)

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 69 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5872 of 2021
       ======================================================
       Kumari Rinki

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 70 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4894 of 2021
       ======================================================
       Rajesh Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            25/97




                        Letters Patent Appeal No. 71 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5206 of 2021
       ======================================================
       Surendra Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 72 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.3157 of 2021
       ======================================================
       Ram Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 73 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.4089 of 2021
       ======================================================
       Navin Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 74 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4938 of 2021
       ======================================================
       Bibha Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            26/97




                         Letters Patent Appeal No. 79 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.10182 of 2021
       ======================================================
       Rinku Kumari

                                                               ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 80 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.1931 of 2022
       ======================================================
       Anil Kumar Ranjan

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 81 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5307 of 2021
       ======================================================
       Kamakhya Prasad

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 83 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.4297 of 2021
       ======================================================
       Sadhana Kumari

                                                               ... ... Appellant/s
                                          Versus
       The Union of India represented through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            27/97




                       Letters Patent Appeal No. 85 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5310 of 2021
       ======================================================
       Md. Shahnawaz

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 87 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3829 of 2021
       ======================================================
       Madhulika Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 88 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2611 of 2021
       ======================================================
       Md. Waqar Alam

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 89 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3021 of 2021
       ======================================================
       Sita Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            28/97




                         Letters Patent Appeal No. 90 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.17415 of 2021
       ======================================================
       Ravi Bhushan Mishra

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 91 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.2529 of 2021
       ======================================================
       Md. Mustafiz Alam

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 92 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.10864 of 2021
       ======================================================
       Shailendra Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 93 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5969 of 2021
       ======================================================
       Rinku Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            29/97




                        Letters Patent Appeal No. 94 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5337 of 2021
       ======================================================
       Pramod Kumar

                                                                  ... ... Appellant/s
                                          Versus
       The State of Bihar through Principal Secretary cum Addl. Chief Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 95 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2877 of 2021
       ======================================================
       Jugnu Kumari

                                                                   ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 96 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3056 of 2021
       ======================================================
       Sigheshwar Mahto

                                                                   ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 97 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.15346 of 2021
       ======================================================
       Surendra Chaudhary

                                                                   ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            30/97




                       Letters Patent Appeal No. 98 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.1172 of 2022
       ======================================================
       Amar Kumar Sah

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 99 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3665 of 2021
       ======================================================
       Nikhat Parween

                                                              ... ... Appellant/s
                                       Versus
       The State of Bihar through the Principal Secretary cum Additional Chief
       Secretary

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 100 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2795 of 2021
       ======================================================
       Ambuj Kumar

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 101 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.10731 of 2022
       ======================================================
       Jyoti Kumar Arya

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            31/97




                      Letters Patent Appeal No. 102 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.15118 of 2021
       ======================================================
       Md. Injil

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 103 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5170 of 2021
       ======================================================
       Arvind Kumar

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 104 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.12932 of 2021
       ======================================================
       Kumari Kanju Rani

                                                              ... ... Appellant/s
                                           Versus
       The State of Bihar, through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 105 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.14290 of 2021
       ======================================================
       Shabnam Sultana

                                                              ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            32/97




                       Letters Patent Appeal No. 107 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6742 of 2021
       ======================================================
       Kiran Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 108 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5789 of 2021
       ======================================================
       Rizwana Khatoon @ Rizwana Khatun

                                                         ... ... Appellant/s
                                           Versus
       The State of Bihar through its Secretary

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 109 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5313 of 2021
       ======================================================
       Rajendra Prasad Akela

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 110 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6816 of 2021
       ======================================================
       Gunjan Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            33/97




                       Letters Patent Appeal No. 112 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5771 of 2021
       ======================================================
       Rekha Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 113 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5533 of 2021
       ======================================================
       Manoj Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 115 of 2023
                                            In
                      Civil Writ Jurisdiction Case No.2533 of 2021
       ======================================================
       Vidyarthi Prasad

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 121 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4311 of 2021
       ======================================================
       Akhtari Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            34/97




                       Letters Patent Appeal No. 122 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.15547 of 2021
       ======================================================
       Rokhsana Khatoon

                                                               ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 123 of 2023
                                          In
                     Civil Writ Jurisdiction Case No.173 of 2022
       ======================================================
       Shobha Rani Rai

                                                               ... ... Appellant/s
                                          Versus
       The Union of India represented through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 124 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.13904 of 2021
       ======================================================
       Dimpu Kumari

                                                               ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 125 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4471 of 2021
       ======================================================
       Hari Narayan Kumar,

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            35/97




                      Letters Patent Appeal No. 128 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.6269 of 2021
       ======================================================
       Umesh Kumar Chaudhary @ Umesh Kumar Choudhary

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 131 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.7410 of 2022
       ======================================================
       Md. Wazir

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 132 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.16789 of 2021
       ======================================================
       Raj Hans Raj

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 133 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4387 of 2021
       ======================================================
       Gaytri Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            36/97




                       Letters Patent Appeal No. 135 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3765 of 2021
       ======================================================
       Kumari Manju Sugam

                                                         ... ... Appellant/s
                                           Versus
       The State of Bihar through its Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 136 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4221 of 2021
       ======================================================
       Asia Praveen @ Asia Pra. @ Asia Parveen

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 138 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.6227 of 2021
       ======================================================
       Pinki Das

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 144 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.4297 of 2021
       ======================================================
       Shambhu Chaudhary

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            37/97




                       Letters Patent Appeal No. 145 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.9772 of 2022
       ======================================================
       Sudhanshu Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 146 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.13763 of 2021
       ======================================================
       Avinash Ranjan

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 148 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.14165 of 2021
       ======================================================
       Suresh Baitha

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 149 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4469 of 2021
       ======================================================
       Jitendra Kumar Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            38/97




                        Letters Patent Appeal No. 150 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6073 of 2021
       ======================================================
       Kailash Chodhary

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 151 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.13795 of 2021
       ======================================================
       Moni Kumari

                                                         ... ... Appellant/s
                                          Versus
       The State of Bihar through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 152 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.13700 of 2021
       ======================================================
       Ghanshyam Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 153 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.10554 of 2022
       ======================================================
       Pinki Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            39/97




                        Letters Patent Appeal No. 154 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3765 of 2021
       ======================================================
       Kavita Kumari

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 155 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.4633 of 2021
       ======================================================
       Gita Devi

                                                                ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 160 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4706 of 2021
       ======================================================
       Awantika Singh

                                                              ... ... Appellant/s
                                       Versus
       The State of Bihar through the Principal Secretary cum Additional Chief
       Secretary

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 161 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6100 of 2022
       ======================================================
       Mahesh Prasad Mahto

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            40/97




                        Letters Patent Appeal No. 162 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.14830 of 2021
       ======================================================
       Sudha Kumari

                                                             ... ... Appellant/s
                                          Versus
       The State of Bihar through Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 165 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.1227 of 2022
       ======================================================
       Rakesh Kumar Ray

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 166 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.13424 of 2021
       ======================================================
       Dinesh Kumar

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 167 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.1550 of 2022
       ======================================================
       Savita Ray

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            41/97




                      Letters Patent Appeal No. 168 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.6489 of 2021
       ======================================================
       Shanti Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 169 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.10408 of 2022
       ======================================================
       Sanjay Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 173 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3389 of 2021
       ======================================================
       Pushpa Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 176 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.7332 of 2022
       ======================================================
       Kanchan Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            42/97




                      Letters Patent Appeal No. 180 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5789 of 2021
       ======================================================
       Anju Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 181 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.7333 of 2022
       ======================================================
       Renu Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 183 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2361 of 2022
       ======================================================
       Maya Kumari Sinha

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 184 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.20218 of 2021
       ======================================================
       Madhu Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            43/97




                        Letters Patent Appeal No. 185 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7186 of 2021
       ======================================================
       Ragini Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 189 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.9069 of 2022
       ======================================================
       Arvind Kumar Pathak

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 190 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.7078 of 2022
       ======================================================
       Tabassum Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 191 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3601 of 2021
       ======================================================
       Rajesh Paswan

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            44/97




                        Letters Patent Appeal No. 193 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.13668 of 2021
       ======================================================
       Kabita Kuwar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 194 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.4344 of 2021
       ======================================================
       Sunita Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 195 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.12024 of 2021
       ======================================================
       Nasiba Tarannum

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 196 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7154 of 2022
       ======================================================
       Harishchandra Murmu @ Harishchandra Murmur

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            45/97




                        Letters Patent Appeal No. 197 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3601 of 2021
       ======================================================
       Sufia Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 201 of 2023
                                          In
                     Civil Writ Jurisdiction Case No.357 of 2022
       ======================================================
       Rajesh Kumar Sinha

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 202 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.7802 of 2021
       ======================================================
       Soumitra Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 203 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.12093 of 2021
       ======================================================
       Jai Prakash Kumar Yadav

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            46/97




                        Letters Patent Appeal No. 204 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5906 of 2021
       ======================================================
       Raj Kishore Pandey

                                                         ... ... Appellant/s
                                         Versus
       The Union of India through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 205 of 2023
                                            In
                      Civil Writ Jurisdiction Case No.7996 of 2021
       ======================================================
       Jagulal Manjhi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 206 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.6137 of 2021
       ======================================================
       Munni Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 207 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.12936 of 2021
       ======================================================
       Dhananjay Kumar Singh

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            47/97




                     Letters Patent Appeal No. 208 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.6029 of 2021
       ======================================================
       Kiran Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 209 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.11790 of 2021
       ======================================================
       Ram Naresh Sahani

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 211 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5123 of 2021
       ======================================================
       Santosh Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 213 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.10081 of 2022
       ======================================================
       Krishna Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            48/97




                         Letters Patent Appeal No. 214 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.6271 of 2022
       ======================================================
       Rana Pratap Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 222 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.10645 of 2022
       ======================================================
       Pappu Kumar Chaudhary

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 223 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4764 of 2021
       ======================================================
       Hriday Narayan

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 224 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6597 of 2021
       ======================================================
       Manoj Kumar Sharma

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            49/97




                        Letters Patent Appeal No. 228 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.16214 of 2019
       ======================================================
       Kumari Rajni Sinha

                                                               ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 229 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6748 of 2021
       ======================================================
       Abida Nomani @ Avida Nomari

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 231 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4203 of 2021
       ======================================================
       Md. Ashfaque Alam

                                                               ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 232 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.8281 of 2022
       ======================================================
       Devanand

                                                               ... ... Appellant/s
                                          Versus
       The Union of India represented through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            50/97




                       Letters Patent Appeal No. 233 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.9171 of 2022
       ======================================================
       Kunti Kumari

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 234 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.13234 of 2021
       ======================================================
       Renu Kumari

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 236 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.9178 of 2022
       ======================================================
       Bibhu Kumar Sonu

                                                                ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 237 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7258 of 2022
       ======================================================
       Rinkee Kumari

                                                              ... ... Appellant/s
                                        Versus
       The Union of India through the Human Resources Department,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            51/97




                       Letters Patent Appeal No. 238 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.12331 of 2021
       ======================================================
       Sanjeev Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 240 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.24799 of 2019
       ======================================================
       Prabhat Kumar Pankaj

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 241 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2902 of 2021
       ======================================================
       Lalita Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 242 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.11759 of 2022
       ======================================================
       Ramesh Sada

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            52/97




                        Letters Patent Appeal No. 243 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5771 of 2021
       ======================================================
       Rabiya Basari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 244 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3765 of 2021
       ======================================================
       Amresh Kumar Sada

                                                         ... ... Appellant/s
                                           Versus
       The State of Bihar through its Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 245 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.7543 of 2021
       ======================================================
       Geeta Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 246 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3157 of 2021
       ======================================================
       Moti Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            53/97




                       Letters Patent Appeal No. 247 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5261 of 2021
       ======================================================
       Nilam Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 249 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.6072 of 2021
       ======================================================
       Ajit Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 253 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7178 of 2022
       ======================================================
       Sanju Chaurasia

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 254 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5789 of 2021
       ======================================================
       Rani Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            54/97




                        Letters Patent Appeal No. 255 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.7333 of 2022
       ======================================================
       Haridyal Paswan

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 256 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.9928 of 2022
       ======================================================
       Shahina Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 257 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.10231 of 2021
       ======================================================
       Ajay Kumar Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 258 of 2023
                                            In
                      Civil Writ Jurisdiction Case No.9899 of 2022
       ======================================================
       Sangita Bharti

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            55/97




                       Letters Patent Appeal No. 259 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5789 of 2021
       ======================================================
       Md. Noor Alam

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 260 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.20776 of 2021
       ======================================================
       Nishant Kumar

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 264 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3504 of 2021
       ======================================================
       Saiyada Parween

                                                              ... ... Appellant/s
                                       Versus
       The State of Bihar through the Principal Secretary cum Additional Chief
       Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 266 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.8812 of 2022
       ======================================================
       Ahmad Anwarul Haque Khan

                                                                ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            56/97




                       Letters Patent Appeal No. 267 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5452 of 2022
       ======================================================
       Punam Kumari

                                                               ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 269 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.6816 of 2021
       ======================================================
       Sujeet Kumar Singh

                                                               ... ... Appellant/s
                                          Versus
       The Union of India represented through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 270 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.4089 of 2021
       ======================================================
       Shakir Ali

                                                               ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 272 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.4471 of 2021
       ======================================================
       Phul Kumari

                                                               ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            57/97




                       Letters Patent Appeal No. 273 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.10668 of 2022
       ======================================================
       Neelam Anand

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 274 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3157 of 2021
       ======================================================
       Shah Jahan Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 276 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2942 of 2021
       ======================================================
       Ajay Ranjan

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 277 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3987 of 2021
       ======================================================
       Rekha Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            58/97




                        Letters Patent Appeal No. 278 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.14556 of 2021
       ======================================================
       Shashikant Kumar

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through its Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 279 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2438 of 2022
       ======================================================
       Gunjan Kumar Choudhary

                                                             ... ... Appellant/s
                                          Versus
       The State of Bihar through the Chief Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 280 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.3013 of 2021
       ======================================================
       Arun Kumar

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 284 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.1734 of 2022
       ======================================================
       Bidanti Kumari @ Bidanti Devi @ Bidanti Kumari Devi

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            59/97




                        Letters Patent Appeal No. 285 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.16790 of 2021
       ======================================================
       Anita Kumari

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 286 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5595 of 2021
       ======================================================
       Sabita Devi

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 287 of 2023
                                            In
                      Civil Writ Jurisdiction Case No.3527 of 2021
       ======================================================
       Bibi Sajeda Tabassum

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 292 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2643 of 2021
       ======================================================
       Gautam Kumar

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            60/97




                      Letters Patent Appeal No. 294 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2858 of 2021
       ======================================================
       Archana Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 296 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3765 of 2021
       ======================================================
       Chandan Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 297 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5789 of 2021
       ======================================================
       Pinki Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 298 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Kanchan Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            61/97




                       Letters Patent Appeal No. 302 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3543 of 2021
       ======================================================
       Sharawan Kumar Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 303 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.4329 of 2021
       ======================================================
       Runa Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 304 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Shiv Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 309 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.12221 of 2021
       ======================================================
       Ajeet Kumar Ram

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            62/97




                        Letters Patent Appeal No. 313 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5889 of 2021
       ======================================================
       Priyanshi Kumari

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 314 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4387 of 2021
       ======================================================
       Geeta Kumari

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 315 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2243 of 2022
       ======================================================
       Navin Pramod

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 318 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2057 of 2021
       ======================================================
       Ruby Kumari

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            63/97




                        Letters Patent Appeal No. 319 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.19462 of 2021
       ======================================================
       Sitesh Kumar

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through its Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 320 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5987 of 2021
       ======================================================
       Rajeshwar Kumar

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 321 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3689 of 2021
       ======================================================
       Sangita Kumari

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 322 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.4938 of 2021
       ======================================================
       Razia Bano

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            64/97




                       Letters Patent Appeal No. 323 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2887 of 2021
       ======================================================
       Ammara Jabin @ Ammara Jabin

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 324 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2816 of 2021
       ======================================================
       Navin Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 327 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.7481 of 2021
       ======================================================
       Nishi Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 329 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.11979 of 2021
       ======================================================
       Dinesh Manjhi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            65/97




                        Letters Patent Appeal No. 330 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.12296 of 2022
       ======================================================
       Priya Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 331 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5695 of 2022
       ======================================================
       Nishant Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 334 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2824 of 2021
       ======================================================
       Ujjawal Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 335 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.5771 of 2021
       ======================================================
       Prema Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            66/97




                      Letters Patent Appeal No. 341 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.15251 of 2021
       ======================================================
       Gita Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 345 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.3308 of 2021
       ======================================================
       Ganesh Thakur

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 347 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.8668 of 2022
       ======================================================
       Manoj Kumar

                                                         ... ... Appellant/s
                                                Versus
       Indu Bhushan Kumar Singh

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 351 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5866 of 2021
       ======================================================
       Kumari Amrita @ Amrita

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            67/97




                       Letters Patent Appeal No. 352 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6816 of 2021
       ======================================================
       Rukhsana Khatoon

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 353 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.16854 of 2021
       ======================================================
       Rajeev Kamal

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principle Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 355 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.4297 of 2021
       ======================================================
       Punam Devi

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 358 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Bibi Rukhsana Khatoon

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            68/97




                        Letters Patent Appeal No. 359 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.2880 of 2021
       ======================================================
       Sanjay Nath Jha

                                                              ... ... Appellant/s
                                         Versus
       The Union of india through the Human Resources Department,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 360 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.8198 of 2022
       ======================================================
       Manoj Kumar

                                                                ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 361 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.11739 of 2021
       ======================================================
       Sangeeta Devi

                                                                ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 362 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2731 of 2022
       ======================================================
       Vinay Kumar Tiwari

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            69/97




                       Letters Patent Appeal No. 364 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.9762 of 2022
       ======================================================
       Nagma Akthar

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 365 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5208 of 2021
       ======================================================
       Najana Parween

                                                             ... ... Appellant/s
                                                Versus
       That Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 366 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5486 of 2021
       ======================================================
       Veena Kumari

                                                             ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 368 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5898 of 2021
       ======================================================
       Md. Shakil Ahmad

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            70/97




                     Letters Patent Appeal No. 372 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.6522 of 2021
       ======================================================
       Rekha Devi

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 373 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.4089 of 2021
       ======================================================
       Kausari Begam

                                                                ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 374 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.16214 of 2019
       ======================================================
       Md. Ataur Rahman

                                                              ... ... Appellant/s
                                        Versus
       The Union of India through the Human Resources Department,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 375 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.13941 of 2021
       ======================================================
       Manas Das

                                                                ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            71/97




                         Letters Patent Appeal No. 378 of 2023
                                            In
                      Civil Writ Jurisdiction Case No.5892 of 2021
       ======================================================
       Pratima Pritam

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 382 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.4290 of 2021
       ======================================================
       Heera Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 383 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.14176 of 2021
       ======================================================
       Harshwardhan Mani

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 384 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3181 of 2021
       ======================================================
       Rekha Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            72/97




                      Letters Patent Appeal No. 385 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.2196 of 2022
       ======================================================
       Kamala Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 391 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6729 of 2022
       ======================================================
       Md. Murshid Alam

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 394 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.11328 of 2021
       ======================================================
       Saera Bano

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 403 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.5942 of 2021
       ======================================================
       Kiran Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            73/97




                       Letters Patent Appeal No. 404 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.12024 of 2021
       ======================================================
       Tanmayee Sarkar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 407 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.6209 of 2021
       ======================================================
       Pawan Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 409 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.10078 of 2022
       ======================================================
       Moni Shrivastav

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 416 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2500 of 2022
       ======================================================
       Ajay Kumar Tripathi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            74/97




                      Letters Patent Appeal No. 419 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.10604 of 2022
       ======================================================
       Madhu Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 421 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.7222 of 2021
       ======================================================
       Arbind Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 424 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.5595 of 2021
       ======================================================
       Sabirun Khatoon

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 431 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.4996 of 2021
       ======================================================
       Bharti Kumari

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            75/97




                         Letters Patent Appeal No. 433 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.13589 of 2022
       ======================================================
       Indra Devi @ Indira Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 438 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.5185 of 2022
       ======================================================
       Kiran Devi

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 443 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.13149 of 2021
       ======================================================
       Indra Kala Devi

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 465 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5929 of 2021
       ======================================================
       Neelam Kumari

                                                         ... ... Appellant/s
                                                Versus
       Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            76/97




                     Letters Patent Appeal No. 471 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.6930 of 2021
       ======================================================
       Gita Singh

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 474 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.5779 of 2021
       ======================================================
       Baby Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 482 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.7622 of 2021
       ======================================================
       Dilip Kumar

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 487 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.9476 of 2022
       ======================================================
       Prakash Kumar

                                                         ... ... Appellant/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            77/97




                        Letters Patent Appeal No. 491 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2942 of 2021
       ======================================================
       Amit Kumar Sinha

                                                             ... ... Appellant/s
                                                Versus
       The Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                         Letters Patent Appeal No. 495 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.11007 of 2022
       ======================================================
       Jai Raj Gautam

                                                             ... ... Appellant/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 496 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.3644 of 2021
       ======================================================
       Manju Kumari

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Letters Patent Appeal No. 501 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.6093 of 2021
       ======================================================
       Dharmvir Kumar

                                                             ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            78/97




                      Letters Patent Appeal No. 506 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.3646 of 2021
       ======================================================
       Kalpana Kumari

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 529 of 2023
                                           In
                     Civil Writ Jurisdiction Case No.6168 of 2021
       ======================================================
       Sheela Devi @ Shila Devi

                                                         ... ... Appellant/s
                                         Versus
       The Union of India through the Secretary,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 535 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.2550 of 2021
       ======================================================
       Veena Bharti

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 544 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.6392 of 2022
       ======================================================
       Najmetul Fatma

                                                         ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            79/97




                        Letters Patent Appeal No. 545 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.14859 of 2021
       ======================================================
       Ranjana Devi

                                                                  ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                       Letters Patent Appeal No. 553 of 2023
                                         In
                   Civil Writ Jurisdiction Case No.19825 of 2021
       ======================================================
       Navin Kumar

                                                                  ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Letters Patent Appeal No. 562 of 2023
                                        In
                  Civil Writ Jurisdiction Case No.9226 of 2022
       ======================================================
       Ramesh Ray

                                                                  ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Letters Patent Appeal No. 563 of 2023
                                          In
                    Civil Writ Jurisdiction Case No.14639 of 2021
       ======================================================
       Deo Narayan Sah

                                                                  ... ... Appellant/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                        Civil Writ Jurisdiction Case No. 4339 of 2023
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            80/97




       ======================================================
       Sagar Kumar

                                                                     ... ... Petitioner/s
                                                Versus
       The Union of India

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 748 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 694 of 2022)
       For the Appellant/s      :       Mr.Sanjeev Kumar Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 696 of 2022)
       For the Appellant/s      :       Mr.Abdul Wadood
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 701 of 2022)
       For the Appellant/s      :       Mr.Vinay Krishna Tripathi
       For NCTE                 :       Mr. Sunil Kumar Singh, Advocate
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 704 of 2022)
       For the Appellant/s      :       Mr.Bhola Prasad, Advocate
       For NCTE                 :       Mr. Sunil Kumar Singh, Advocate
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 713 of 2022)
       For the Appellant/s      :       Mr.Rajesh Kumar Sharma
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 729 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 731 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 732 of 2022)
       For the Appellant/s      :       Mr.Rajesh Mohan
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 733 of 2022)
       For the Appellant/s      :       Mr.Rajendra Kumar Jain
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 736 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 737 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 738 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 739 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            81/97




                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 740 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 743 of 2022)
       For the Appellant/s      :       Mr.Rajendra Kumar Jain
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 750 of 2022)
       For the Appellant/s      :       Mr.Jagdish Prasad Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 751 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 752 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 758 of 2022)
       For the Appellant/s      :       Mr.Mukesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 759 of 2022)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 761 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 762 of 2022)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 763 of 2022)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 764 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 765 of 2022)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 766 of 2022)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 768 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 769 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 773 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 774 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 776 of 2022)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            82/97




       For the Appellant/s       :      Mr.Mrityunjay Kumar
       For the Union of India    :      Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 778 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 779 of 2022)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 782 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 785 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 786 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 787 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 788 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 792 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 794 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 797 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 798 of 2022)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 800 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 801 of 2022)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 802 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 803 of 2022)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 804 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 806 of 2022)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 807 of 2022)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            83/97




       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 4 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 5 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 6 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Union of India :          Dr. K.N. Singh, ASG
                                         Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 7 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 8 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 9 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 11 of 2023)
       For the Appellant/s      :        Mr.Umesh Kumar Mishra
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 13 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 14 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 16 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 17 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 18 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 19 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 20 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 23 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 24 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 25 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 26 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            84/97




       (In Letters Patent Appeal No. 28 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 37 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 38 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 39 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 40 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 41 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 42 of 2023)
       For the Appellant/s      :        Mr.Umesh Kumar Mishra
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 43 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Pawan Kumar (A.C. To A.G.)
       (In Letters Patent Appeal No. 44 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 45 of 2023)
       For the Appellant/s      :        Mr.Shailesh Kumar
       For the Respondent/s     :        Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 47 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 48 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 49 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 50 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 51 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 52 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 53 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 55 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 56 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            85/97




       (In Letters Patent Appeal No. 57 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 58 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 61 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 62 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 63 of 2023)
       For the Appellant/s      :        Mr.Arvind Prasad Singh
       For the Union of India :          Dr. K.N. Singh, ASG
                                         Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 66 of 2023)
       For the Appellant/s      :        Mr.Shailesh Kumar
       For the Union of India :          Dr. K.N. Singh, ASG
                                         Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 68 of 2023)
       For the Appellant/s      :        Mr.Prafull Chandra Jha
       For the Union of India :          Dr. K.N. Singh, ASG
                                         Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 69 of 2023)
       For the Appellant/s      :        Mr.Umesh Kumar Mishra
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 70 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 71 of 2023)
       For the Appellant/s      :        Mr.Umesh Kumar Mishra
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 72 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 73 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 74 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 79 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 80 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 81 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt.Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 83 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt.Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 85 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            86/97




       (In Letters Patent Appeal No. 87 of 2023)
       For the Appellant/s      :        Mr.Sharda Nand Mishra
       For the Respondent/s     :        Mr.
       (In Letters Patent Appeal No. 88 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 89 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 90 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 91 of 2023)
       For the Appellant/s      :        Mr.Md. Ziaul Quamar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 92 of 2023)
       For the Appellant/s      :        Mr.Arvind Prasad Singh
       For the Respondent/s     :        Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 93 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 94 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 95 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 96 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 97 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 98 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 99 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 100 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 101 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 102 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 103 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 104 of 2023)
       For the Appellant/s      :        Mr.Arun Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 105 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            87/97




       (In Letters Patent Appeal No. 107 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 108 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 109 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 110 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Union of India :          Dr. K.N. Singh, ASG
                                         Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 112 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 113 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 115 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Sarvesh Kumar Singh (Aag13)
       (In Letters Patent Appeal No. 121 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 122 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 123 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 124 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 125 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 128 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 131 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 132 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 133 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 135 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 136 of 2023)
       For the Appellant/s      :        Mr.Manoj Kumar Manoj
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 138 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            88/97




       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 144 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 145 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 146 of 2023)
       For the Appellant/s      :       Mr.Sharda Nand Mishra
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 148 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 149 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Sarvesh Kumar Singh (Aag13)
       (In Letters Patent Appeal No. 150 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 151 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 152 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 153 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 154 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 155 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 160 of 2023)
       For the Appellant/s      :       Mr.Manoj Kumar Manoj
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 161 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 162 of 2023)
       For the Appellant/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 165 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 166 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 167 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 168 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 169 of 2023)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            89/97




       For the Appellant/s      :       Mr.Binod Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 173 of 2023)
       For the Appellant/s      :       Mr.Shashi Shekhar Tiwary
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 176 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 180 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 181 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 183 of 2023)
       For the Appellant/s      :       Mr.Binod Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 184 of 2023)
       For the Appellant/s      :       Mr.Binod Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 185 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 189 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 190 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 191 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 193 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 194 of 2023)
       For the Appellant/s      :       Mr.Binod Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 195 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shila Singh (Ga12)
       (In Letters Patent Appeal No. 196 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 197 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 201 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 202 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 203 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 204 of 2023)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            90/97




       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 205 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 206 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 207 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 208 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 209 of 2023)
       For the Appellant/s      :        Mr.Sharda Nand Mishra
       For the Respondent/s     :        Mr.
       (In Letters Patent Appeal No. 211 of 2023)
       For the Appellant/s      :        Mr.Binod Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 213 of 2023)
       For the Appellant/s      :        Mr.Umesh Kumar Mishra
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 214 of 2023)
       For the Appellant/s      :        Mr.Umesh Kumar Mishra
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 222 of 2023)
       For the Appellant/s      :        Mr.Binod Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 223 of 2023)
       For the Appellant/s      :        Mr.Binod Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 224 of 2023)
       For the Appellant/s      :        Mr.Bipin Bihari Singh
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 228 of 2023)
       For the Appellant/s      :        Mr.Pankaj Kumar Jha
       For the Union of India :          Dr. K.N. Singh, ASG
                                         Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 229 of 2023)
       For the Appellant/s      :        Mr.Shashi Bhushan Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 231 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 232 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 233 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 234 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 236 of 2023)
       For the Appellant/s      :        Mr.Mrityunjay Kumar
       For the Respondent/s     :        Mr.Smt. Shilpa Singh ( Ga 12 )
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            91/97




       (In Letters Patent Appeal No. 237 of 2023)
       For the Appellant/s      :       Mr.Pankaj Kumar Jha
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 238 of 2023)
       For the Appellant/s      :       Mr.Alok Kumar Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 240 of 2023)
       For the Appellant/s      :       Mr.Pankaj Kumar Jha
       For the Union of India :         Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 241 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 242 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 243 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 244 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 245 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 246 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 247 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 249 of 2023)
       For the Appellant/s      :       Mr.Manoj Kumar Manoj
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 253 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 254 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 255 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 256 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 257 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 258 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 259 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 260 of 2023)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            92/97




       For the Appellant/s      :       Mr.Pankaj Kumar Jha
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 264 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 266 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 267 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 269 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 270 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 272 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Sarvesh Kumar Singh (Aag13)
       (In Letters Patent Appeal No. 273 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 274 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 276 of 2023)
       For the Appellant/s      :       Mr.Rama Kant Singh
       For the Respondent/s     :       Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 277 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 278 of 2023)
       For the Appellant/s      :       Mr.Rama Kant Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 279 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 280 of 2023)
       For the Appellant/s      :       Mr.Rama Kant Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 284 of 2023)
       For the Appellant/s      :       Mr.Naresh Prasad
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 285 of 2023)
       For the Appellant/s      :       Mr.Ajay Kumar Jain
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 286 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 287 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 292 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 294 of 2023)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            93/97




       For the Appellant/s       :      Mr.Mukesh Kumar No1
       For the Union of India    :      Dr. K.N. Singh, ASG
                                        Mr. Anshuman Singh, Advocate
       (In Letters Patent Appeal No. 296 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 297 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 298 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 302 of 2023)
       For the Appellant/s      :       Mr.Rajendra Kumar Jain
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 303 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 304 of 2023)
       For the Appellant/s      :       Mr.Jitendra Kumar Rai
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 309 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 313 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 314 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 315 of 2023)
       For the Appellant/s      :       Mr.Brisketu Sharan Pandey
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 318 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 319 of 2023)
       For the Appellant/s      :       Mr.Rama Kant Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 320 of 2023)
       For the Appellant/s      :       Mr.Javed Aslam
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 321 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 322 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 323 of 2023)
       For the Appellant/s      :       Mr.Manoj Kumar Manoj
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 324 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 327 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            94/97




       (In Letters Patent Appeal No. 329 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 330 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 331 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Md. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 334 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 335 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 341 of 2023)
       For the Appellant/s      :       Mr.Brisketu Sharan Pandey
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 345 of 2023)
       For the Appellant/s      :       Mr.Mukesh Kumar No1
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 347 of 2023)
       For the Appellant/s      :       Mr.Brisketu Sharan Pandey
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 351 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 352 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 353 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 355 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 358 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 359 of 2023)
       For the Appellant/s      :       Mr.Mukesh Kumar No1
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 360 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 361 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 362 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 364 of 2023)
       For the Appellant/s      :       Mr.Md. Ziaul Quamar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 365 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            95/97




       (In Letters Patent Appeal No. 366 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 368 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 372 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 373 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 374 of 2023)
       For the Appellant/s      :       Mr.Vagisha Pragya Vacaknavi
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 375 of 2023)
       For the Appellant/s      :       Mr.Ram Prawesh Kumar
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 378 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 382 of 2023)
       For the Appellant/s      :       Mr.Pramod Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Letters Patent Appeal No. 383 of 2023)
       For the Appellant/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 384 of 2023)
       For the Appellant/s      :       Mr.Pramod Mishra
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 385 of 2023)
       For the Appellant/s      :       Mr.Brisketu Sharan Pandey
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 391 of 2023)
       For the Appellant/s      :       Mr.Md. Ziaul Quamar
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 394 of 2023)
       For the Appellant/s      :       Mr.Shailesh Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 403 of 2023)
       For the Appellant/s      :       Mr.Manoj Kumar Manoj
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 404 of 2023)
       For the Appellant/s      :       Mr.Manoj Kumar Manoj
       For the Respondent/s     :       Mr.Smt. Shilpa Singh (Ga12)
       (In Letters Patent Appeal No. 407 of 2023)
       For the Appellant/s      :       Mr.Arvind Prasad Singh
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 409 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 416 of 2023)
       For the Appellant/s      :       Mr.Ajay Kumar Pandey
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 419 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
 Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                            96/97




       (In Letters Patent Appeal No. 421 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 424 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 431 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 433 of 2023)
       For the Appellant/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s     :       Mr.Sarvesh Kumar Singh ( Aag 13 )
       (In Letters Patent Appeal No. 438 of 2023)
       For the Appellant/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 443 of 2023)
       For the Appellant/s      :       Mr.Sunil Kumar
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 465 of 2023)
       For the Appellant/s      :       Mr.Mukesh Kumar No1
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 471 of 2023)
       For the Appellant/s      :       Mr.Sanjay Kumar Singh
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 474 of 2023)
       For the Appellant/s      :       Mr.Manoj Kumar Manoj
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 482 of 2023)
       For the Appellant/s      :       Mr.Bajarangi Lal
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 487 of 2023)
       For the Appellant/s      :       Mr.Bijay Shankar Choubey
       For the Respondent/s     :       Mr.Additional Solicitor General
       (In Letters Patent Appeal No. 491 of 2023)
       For the Appellant/s      :       Mr.Bijay Shankar Choubey
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 495 of 2023)
       For the Appellant/s      :       Mr.Pramod Kumar
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 496 of 2023)
       For the Appellant/s      :       Mr.Deepak Kumar Sinha
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 501 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 506 of 2023)
       For the Appellant/s      :       Mr.Deepak Kumar Sinha
       For the Respondent/s     :       Mr.
       (In Letters Patent Appeal No. 529 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 535 of 2023)
       For the Appellant/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s     :       Mr.Sarvesh Kr. Singh (Aag13)
       (In Letters Patent Appeal No. 544 of 2023)
       For the Appellant/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s     :       Mr.Vinay Kirti Singh (Ga2)
          Patna High Court L.P.A No.748 of 2022(7) dt.18-04-2023
                                                     97/97




                 (In Letters Patent Appeal No. 545 of 2023)
                 For the Appellant/s       :       Mr.Prince Kumar Mishra
                 For the Respondent/s      :       Mr.Sarvesh Kr. Singh (Aag13)
                 (In Letters Patent Appeal No. 553 of 2023)
                 For the Appellant/s       :       Mr.Pramod Kumar
                 For the Respondent/s      :       Mr.Sarvesh Kumar Singh ( Aag 13 )
                 (In Letters Patent Appeal No. 562 of 2023)
                 For the Appellant/s       :       Mr.Umesh Kumar Mishra
                 For the Respondent/s      :       Mr.Sarvesh Kr. Singh (Aag13)
                 (In Letters Patent Appeal No. 563 of 2023)
                 For the Appellant/s       :       Mr.Umesh Kumar Mishra
                 For the Respondent/s      :       Mr.Sarvesh Kr. Singh (Aag13)
                 (In Civil Writ Jurisdiction Case No. 4339 of 2023)
                 For the Petitioner/s      :       Mr.Mrityunjay Kumar
                 For the Union of India :          Dr. K.N. Singh, ASG
                                                   Mr. Anshuman Singh, Advocate
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

7   18-04-2023

As prayed for on behalf of the parties, post on 26.06.2023.

(K. Vinod Chandran, CJ) ( Madhuresh Prasad, J) Anushka/PKP U