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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2) in The SreeNarayanaGuru Open University Act, 2021

(2)Subject to the provisions of this Act and Statutes made thereunder, the executive functions of the University, including the general superintendence and control over the assets, liabilities, revenue and immovable and movable properties of the University shall be vested in the Syndicate.