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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(1)(d) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(d)one member to be chosen in the prescribed manner from the local authority within the local limits whose jurisdiction the principal market in relation to that Marketing Committee is situated: