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State of Uttar Pradesh - Section

Section 17 in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957

17.

A Licensing Authority may direct any dealer who does not hold a licence under this order to dispose of any stock of controlled cotton cloth or yam which he may hold by sale to such person or class of persons and by such date as he may direct and such dealer shall comply with such directions.