Allahabad High Court
Vijay Kumar Garg vs Miyan Jan, Director Of Higher Education on 11 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 70 of 2010 Petitioner :- Vijay Kumar Garg Respondent :- Miyan Jan, Director Of Higher Education Petitioner Counsel :- D.K. SriVastaVa,Hari Krishan Singh Hon'ble Vikram Nath.J.
Copy of the contempt application has been furnished to Sri P. K. Pandey, learned standing counsel today in Court. He may obtain instructions within a week. List on 18.1.2010.
Order Date :- 11.1.2010 SS