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Allahabad High Court

Vijay Kumar Garg vs Miyan Jan, Director Of Higher Education on 11 January, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 70 of 2010

Petitioner :- Vijay Kumar Garg
Respondent :- Miyan Jan, Director Of Higher Education
Petitioner Counsel :- D.K. SriVastaVa,Hari Krishan Singh

Hon'ble Vikram Nath.J.

Copy of the contempt application has been furnished to Sri P. K. Pandey, learned standing counsel today in Court. He may obtain instructions within a week. List on 18.1.2010.

Order Date :- 11.1.2010 SS