Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 786] [Entire Act]

Bengal Presidency - Subsection

Section 786(c) in Police Regulations, Bengal , 1943

(c)The grant for horse and saddlery is not a fixed sum but a variable amount not exceeding Rs. 600. The officers receiving the grant shall therefore furnish the audit officer, within a month after the money has been drawn, with a certificate to the effect that the price paid by them was not less than the amount of the grant sanctioned for them.