Allahabad High Court
M/S Servotech Power System Ltd. vs Indian Oil Corporation Ltd. on 29 August, 2023
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:174531-DB Court No. - 40 Case :- WRIT - C No. - 10589 of 2022 Petitioner :- M/S Servotech Power System Ltd. Respondent :- Indian Oil Corporation Ltd. Counsel for Petitioner :- Kartikeya Saran Counsel for Respondent :- Anand Tiwari Hon'ble Mahesh Chandra Tripathi,J.
Hon'ble Surendra Singh-I,J.
1. Heard Shri Kartikeya Saran, learned counsel for the petitioner and Shri Anand Tiwari, learned counsel for the respondent.
2. Learned counsel for the petitioner has filed an application to withdraw the writ petition supported by the affidavit filed on behalf of the petitioner.
3. The application is allowed. The writ petition is dismissed as withdrawn.
Order Date :- 29.8.2023 SP/