Patna High Court - Orders
Dr. Dalbir Singh vs The State Of Bihar & Ors on 29 November, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1017 of 2015
In
Civil Writ Jurisdiction Case No. 19620 of 2014
======================================================
1. Dr. Pravin Kumar, aged about 54 years son of Late L.N. Karan, Resident
of Mohallah Flat No. C/2, Onkar Apartment, Sheikhpura Bagicha, P.S.-
Shastri Nagar, District- Patna.
.... .... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Education
Department, Govt. of Bihar, New Secretariat, Patna.
2. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
3. The Director, Higher Education, Education Deptt., Govt. of Bihar, New
Secretariat, Patna.
4. The Magadh University through the Registrar, Magadh University, Bodh
Gaya.
5. The Vice-Chancellor-cum-Chairman of Selection Committee, Magadh
University, Bodhgaya.
6. The Registrar, Magadh University, Bodhgaya.
7. Dr. Sudhir Kumar Mishra, Son of not known, P.G. Deptt. of Chemistry,
J.P. University, Chapra.
8. Dr. (Smt.) Sheela Singh, W/o not known, Deptt. of Zoology, Kishori
Sinha Mahila College, Aurangabad.
9. Dr. Ved Prakash Chaturvedi, Son of not known, Deptt. of English,
College of Commerce, Patna.
10. Dr. Shashi Pratap Singh, Son of not Known, Deptt. of Political Science,
A.N. College, Patna.
11. Dr. Indrajit Prasad Roy, Son of not known, Deptt. of Commerce,
Rajendra College, Chapra.
12. Dr. (Smt.) Rekha Kumari, W/o not known, Kishori Sinha Mahila
College, Aurangabad.
13. Dr. Upendra Prasad Singh, Son of not known, Deptt. of English, H.D.
Jain College, Ara.
14. Dr. Dinesh Prasad Sinha, Son of not known. Deptt. of Political Science,
Magadh University, Bodh Gaya.
15. Dr. Arun Kumar Rajak, son of not known, Deptt. of Botany, Gaya
College Gaya.
16. Dr. Smt. Poonam, W/o not known, Deptt. of Economics, College of
Commerce, Patna.
17. Dr,. Dalbir Singh, Son of not known, Prof. in Charge, S.G.G.S. College,
Patna City, Patna.
18. Dr. Usha Sinha, W/o not known, Prof. in Charge, Ganga Devi College,
Kankarbagh, Patna.
19. Dr. Krishna Nandan Prasad Singh, through the Registrar, Magadh
University, Bodh Gaya.
20. Dr. Brajesh Rai, Deptt. of Hindi, A.M. College, Gaya.
21. Dr. (Prof.) Arun Kumar, Ex. Vice-Chancellor, Magadh University, null
resident of House No. 405, Road No, .4, Nehru Nagar, Near H.P. Gas
Godown West Boring Canal Road, P.S.- Nehru Nagar, Patna, Distt.- Patna
22. Dr. D.K. Yadav, S/o not known, Registrar, Magadh University,
Patna High Court LPA No.1017 of 2015 (7) dt.29-11-2017
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Bodhgaya.
23. Dr. Bimal Prasad Singh, S/o Late Rajendra Prasad Singh, resident of
Mohalla- Mritunjay Chatterjee Lane, Road No. 6 D, P.S. Gardanibagh,
District-Patna at present working as Professor & Head, PG Department of
Political Science, A.N. College, Patna.
24. Dr. Arjun Sharma, S/o Late Basudeo Sharma, resident of 10, West
Anandpuri, Boring Road, P.S.- S.K.Puri, Patna at present working as
Assistant Professor and Head, Deptt. of Political Science, S.M.D. College,
Punpun, Distt. Patna.
25. Dr. Shyamal Kishor, S/o Dr. Sheo Kumar Sharma, resident of Saketpuri,
Bazar Samiti, Rajendra Nagar, Patna, at present working as Associate,
Professor & Head, Deptt. of Philosophy, T.P.S. College, Patna.
26. Dr. Deepak Kumar, S/o Late Kedarnath Brahmachari, resident of 204,
Shiv Apartment, Opposite Gayatri Mandir, Lohia Nagar, Kankarbagh, P.S.
Kankarbagh, Patna at present working as Associate Professot & Head,
Deptt. of Sanskrit, Maharaja College, Ara.
27. Dr. Ghanshyam, son of Sri Basishtha Narayan Rai, resident of 303,
Parsoni Apartment, Ashiana Nagar Road, P.S.- Rajeev Nagar, Distt.- Patna,
at present working as Associate Professor, B.I.T. Sindri.
28. Dr. Achyuta Nanda Singh, Son of Sri Jai Krishna Pd, Singh, resident of
103, Pratima Mansion, Behind Mamta Apartment, Shivpuri, P.S.- Shastri
Nagar, Distt.- Patna at present working as Professor, Deptt. of Physics, J.P.
University, Chapra.
29. The Additional Director General, Vigilance State of Bihar, Patna
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1058 of 2015
IN
Civil Writ Jurisdiction Case No. 19620 of 2014
======================================================
1. Dr. ( Prof. ) Arun Kumar Son of Late Ramcharan resident of House No.
405, Road No.4 Nehru Nagar, P.S.- Chanchellor, Magadh University, Bodh
Gaya.
.... .... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Education
department , Government of Bihar new Secretariat, Patna.
2. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
3. The Director, Higher Education, Education department, Government of
Bihar new Secretariat, Patna.
4. The Magadh University Through the Registrar, Magadh University, Bodh
Gaya.
5. The Vice - Chancellor - cum - Chairman of selection committee, Magadh
University, Bodh Gaya.
6. The Registrar, Magadh University, Bodh Gaya.
7. Dr.Sudhir Kumar Mishra Son of not known P.G.Deptt.of
Chemistry,J.P.University,Chapra
8. Dr.Parween Kumar Son of not known Deptt.of
Geography,B.D.College,Patna
Patna High Court LPA No.1017 of 2015 (7) dt.29-11-2017
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9. Dr.(Smt.)Sheela Singh Wife of not known Deptt.of Geology,Kuishori
Sinha Mahila College,Aurangabad
10. Dr.Ved Prakash Chaturvedi Son of not known Deptt.of English,College
of Commerce,Patna
11. Dr.Sashi Pratap Singh Son of not known Deptt.of Political
Science,A.N.College,Patna
12. Dr.Indrajeet Prasad Roy Son of not known Deptt.of
Commerce,Rajendra Colleg e,Chapra
13. Dr.(Smt.)Rekha Kumari Wife of not known Kuishori Sinha Mahila
College,Aurangabad
14. Dr.Upendra Prasad Singh Son of not known Deptt.of English,H.D.Jain
College,Ara.
15. Dr.Dinesh Prasad Sinha Son of not known Deptt.of Political
Science,Magadh University.Bodh Gaya
16. Dr.Arun Kumar Rajak Son of not known Deptt.of Botny,Gaya
College,Gaya
17. Dr.(Smt.)Poonam Wife of not known Deptt.of Economics,College of
Commerce,Patna
18. Dr.Dalbir Singh Son of not known Prof.in
Charge,S.G.G.S,College,Patna city ,Patna
19. Dr.Usha Sinha Wife of not known Prof.in.Charge,Ganga Devi
College,Kankarbagh,Patna
20. Dr.Krishna Nandan Prasad Singh through The Registrar,Magadh
University,Bodh Gaya
21. Dr.Brajesh Rai,Deptt.of Hindi,A.M.College,Gaya.
22. Dr.D.k.Yadav Son of not known The Registrar, Magadh
University,Bodh Gaya.
23. The Additional Director General , Vigilance , State of Bihar, Patna.
24. Dr. Bimal Prasad Singh Son of Late Rajendra Prasad Singh Resident of
mohallah - Mritunjay Chatterjee Lane,Road No.6D,P.S -
Gardanibagh,District - Patna at pr esent working as Professor AND
Head,P.G. Deptt.of Political Science,A.N.College,Patna
25. Dr.Arjun Sharma Son of Late Basudeo Sharma Resident of 10,West
Anandpuri,Boring Road,P.S - S.K.Puri,Patna,at present working as
Assistant Professor AND Head, Deptt.of P olitical
Science,S.M.D.College,Punpun,District - Patna
26. Dr.Shyamal Kishor Son of Dr.Sheo Kumar Sharma Resident of
Saketpuri,Bazar Samiti,Rajendranagar,Patna,at present working as
Associate Professor AND Head.Deptt.of Philosophy,T.P.S.College,Patna
27. Dr.D eepak Kumar Son of Late Kedarnath Brahmachari Resident of
204,Shiv Apartment,Opposite Gayatri Mandir,Lohiya
Nagar,Kankarbagh,P.S - Kankarbagh,Patna,at present working as Associate
Professor AND Head.Deptt.of Sanskrit,Maharaja College,Ara
28. Dr.Ghanshyam Son of Basistha Narayan Rai Resident of 303,Parsoni
Apartment,Ashiana Nagar Road,P.S - Rajeev Nagar,Distt - Patna,at present
working as Associate Professor,B.I.T.Sindri.
29. Dr.Achyuta Nanda Singh Son of Sri Jai Krishna Pd.Singh Resident of
103,Pratima Mansion,Beh ind Mamta Apartment,Shivpuri,P.S -
Sastrinagar,District - Patna,at present working as Professor Deptt.of
Physics,J.P.University,Chapra
.... .... Respondent/s
Patna High Court LPA No.1017 of 2015 (7) dt.29-11-2017
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======================================================
with
Letters Patent Appeal No.1371 of 2015
IN
Civil Writ Jurisdiction Case No. 19620 of 2014
======================================================
1. Dr. Usha Sinha wife of Sri lalkeshwar Prasad Singh resident of Sardar
Patel colony, Sandalpur, Road, P.s Bahadurpur, district Patna the then Prof.
in charge, Ganga Devi collge, Kankarbagh, Patna.
.... .... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Education
Department, Govt. of Bihar, New Secretariat, Patna.
2. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
3. The Director, Department of Higher Education Govt. of Bihar New
Secretariat, Patna.
4. The Magadh University through the Registrar,Magadh University, Bodh
Gaya.
5. The Vice -Chancellor-cum-Chairman of Selection Committee, Magadh
University, Bodhgaya.
6. The Registrar,Magadh University, Bodhgaya.
7. Dr. Sudhir Kumar Mishra son of not known P.G. Deptt of Chemistry, J.P.
University, Bodhgaya.
8. Dr. Pravin kumar Deptt. of Geography B.D. college ,Patna.
9. Dr.(Smt) Sheela Singh W/o of not known Deppt. of Zoology , Kishori
Sinha Mahila College, Aurangabad.
10. Dr. Ved Prakash Chaturvedi Son of not known Deptt. of English,
College of Commerce, Patna.
11. Dr. Shashi Pratap Singh Son of not known Deptt.of Political Science,
A.N. College, Patna.
12. Dr. Indrajit Prasad Roy Son of not known Deptt. of Commerce,
Rajendra College, Chapra.
13. Dr.(Smt.) Rekha Kumari W/o not known Kishori Sinha Mahila Collge,
Aurangabad.
14. Dr. Upendra Prasad Singh son of not known Deptt. of English, H.D.
Jain College, Ara.
15. Dr. Dinesh Prasad Sinha son of not known Deptt. of Political Science,
Magadh University, Bodh Gaya.
16. Dr. Arun kumar Rajak Son of not known Deptt. of Botany, Gaya,
college, Gaya.
17. Dr. Smt. Poonam w/o not known Deptt.of Economics, College of
Commerce, Patna.
18. Dr. Usha sinha W/o not Known Prof. in charge, Ganga Devi College,
Kankarbagh, Patna.
19. Dr. Krishna Nandan Prasad Singh through the Registrar, Magadh
University, Bodh Gaya.
20. Dr. Brajesh Rai Deptt. of Hindi, A.M. college, Gaya.
21. Dr.(Prof) Arun kumar ,Ex Vice-Chancellor, Magadh University.
resident of House No. 405, Road No. 4, Nehru Nagar, Near H.P. Gas
Dodown West Boring canal Road, P.s Nehru Nagar, Patna ,Distt- Patna.
22. Dr. D.K. Yadav s/o not known Registrar,Magadh University, Bodhgaya.
Patna High Court LPA No.1017 of 2015 (7) dt.29-11-2017
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23. Dr. Bimal Prasad Singh S/o late Rajendra Prasad singh resident of
Mohalla-Mritunjay Chatterjee Lane, Road No. 6D, P.s Gardanibagh, district
Patna at present working as Professor & Head , PG, Department of Political
Science, A.N. Collge, Patna.
24. Dr. Arjun Sharma S/o late Basudeo Sharma resident of 10, West
Anandpuri , Boring Road, P.s -S.K. Puri, Patna at present working as
Assistant Professor and Head, Deptt. of Polic
25. Dr. Shyamal Kishor D/o Dr Sheo kumar Sharma resident of Saketpuri,
Bazar Samiti, Rajendra Nagar, Patna, at present working as Associate,
Professor & Head, Deptt. of Philosophy, T.P.S. College, Patna.
26. Dr. Deepak kumar S/o late Kedarnath Brahmachari resident of 204,
Shiv Apartment, Opposite Gayatri Mandir, Lohia Nagar, Kankarbagh, P.s
Kankarbagh, Patna at present Working as Associate Professor & Head ,
Deptt. of Sanskrit , Maharaja College, Ara.
27. Dr. Ghanshyam son of Sri Basishtha Narayan Rai resident of 303,
parsoni Apartment, Ashiana Nagar Road, P.s Rajeev Nagar, distt- Patna At
present working as Associate Professor, B.I.T. Sindri.
28. Dr. Achyuta Nanda Singh son of Sri Jai Krishna Pd. Singh resident of
103, Pratima Mansion, Behind Mamta Apartment, Shivpuri, P.s Shastri
Nagar,Distt- Patna at Present working as Professor, Deptt. of Physics, J.P.
University, Chapra.
29. The Additional Director General, Vaigilance State of Bihar, Patna.
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1372 of 2015
IN
Civil Writ Jurisdiction Case No. 19620 of 2014
======================================================
1. Dr. Dalbir Singh Son of S. Mangal Singh Resident of C-44, Vridvan
Apartment, Malahi, Pakari,Kankarbagh, District Patna.
.... .... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Education
Department, Govt. of Bihar, New Secretariat, Patna.
2. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
3. The Director, Department of Higher Education Govt. of Bihar New
Secretariat, Patna.
4. The Magadh University through the Registrar,Magadh University, Bodh
Gaya.
5. The Vice -Chancellor-cum-Chairman of Selection Committee, Magadh
University, Bodhgaya.
6. The Registrar,Magadh University, Bodhgaya.
7. Dr. Sudhir Kumar Mishra Son of not known P.G. Deptt of Chemistry,
J.P. University, Bodhgaya.
8. Dr. Pravin kumar Deptt. of Geography B.D. college ,Patna.
9. Dr.(Smt) Sheela Singh W/o not known Deppt. of Zoology , Kishori Sinha
Mahila College, Aurangabad.
10. Dr. Ved Prakash Chaturvedi Son of not known Deptt. of English,
College of Commerce, Patna.
Patna High Court LPA No.1017 of 2015 (7) dt.29-11-2017
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11. Dr. Shashi Pratap Singh son of not known Deptt.of Political Science,
A.N. College, Patna.
12. Dr. Indrajit Prasad Roy son of not known Deptt. of Commerce, Rajendra
College, Chapra.
13. Dr.(Smt.) Rekha Kumari w/o n ot known Kishori Sinha Mahila Collge,
Aurangabad.
14. Dr. Upendra Prasad Singh Son of not known Deptt. of English, H.D.
Jain College, Ara.
15. Dr. Dinesh Prasad Sinha son of not known Deptt. of Political Science,
Magadh University, Bodh Gaya.
16. Dr. Arun kumar Rajak son of not known Deptt. of Botany, Gaya,
college, Gaya.
17. Dr. Smt. Poonam w/o not known Deptt.of Economics, College of
Commerce, Patna.
18. Dr. Usha sinha W/o not known Prof. in charge, Ganga Devi College,
Kankarbagh, Patna.
19. Dr. Krishna Nandan Prasad Singh through the Registrar, Magadh
University, Bodh Gaya.
20. Dr. Brajesh Rai Deptt. of Hindi, A.M. college, Gaya.
21. Dr.(Prof) Arun kumar ,Ex Vice-Chancellor, Magadh University.
resident of House No. 405, Road No. 4, Nehru Nagar, Near H.P. Gas
Dodown West Boring canal Road, P.s Nehru Nagar, Patna ,Distt- Patna.
22. Dr. D.K. Yadav S/o not known Registrar,Magadh University,
Bodhgaya.
23. Dr. Bimal Prasad Singh S/o late Rajendra Prasad singh resident of
Mohalla-Mritunjay Chatterjee Lane, Road No. 6D, P.s Gardanibagh, district
Patna at present working as Professor & Head , PG, Department of Political
Science, A.N. Collge, Patna.
24. Dr. Arjun Sharma S/o late Basudeo Sharma resident of 10, West
Anandpuri , Boring Road, P.s -S.K. Puri, Patna at present working as
Assistant Professor and Head, Deptt. of Polic
25. Dr. Shyamal Kishor S/o Dr. Sheo Kumar Sharma resident of Saketpuri,
Bazar Samiti, Rajendra Nagar, Patna, at present working as Associate,
Professor & Head, Deptt. of Philosophy, T.P.S. College, Patna.
26. Dr. Deepak kumar S/o late Kedarnath Brahmachari resident of 204,
Shiv Apartment, Opposite Gayatri Mandir, Lohia Nagar, Kankarbagh, P.s
Kankarbagh, Patna at present Working as Associate Professor & Head ,
Deptt. of Sanskrit , Maharaja College, Ara.
27. Dr. Ghanshyam son of Sri Basishtha Narayan Rai resident of 303,
parsoni Apartment, Ashiana Nagar Road, P.s Rajeev Nagar, distt- Patna At
present working as Associate Professor, B.I.T. Sindri.
28. Dr. Achyuta Nanda Singh son of Sri Jai Krishna Pd. Singh resident of
103, Pratima Mansion, Behind Mamta Apartment, Shivpuri, P.s Shastri
Nagar,Distt- Patna at Present working as Professor, Deptt. of Physics, J.P.
University, Chapra.
29. The Additional Director General, Vaigilance State of Bihar, Patna.
.... .... Respondent/s
======================================================
Appearance :
(In LPA No.1017 of 2015)
For the Appellant/s : Mr. Birendra Narayan Sharma
Patna High Court LPA No.1017 of 2015 (7) dt.29-11-2017
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For the Respondent/s : Mr. Sc6- Manindra Kishore Singh
(In LPA No.1058 of 2015)
For the Appellant/s : Mr. Ugranath Mallik
For the Respondent/s : Mr. M.K. Singh- Sc6
(In LPA No.1371 of 2015)
For the Appellant/s : Mr. Ugranath Mallik
For the Respondent/s : Mr.
(In LPA No.1372 of 2015)
For the Appellant/s : Mr. Virendra Prasad
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR
UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
7 29-11-2017In view of the fact that these L.P.As. have been filed calling in question an Interlocutory Application passed on 7.4.2015 in C.W.J.C. No.19620 of 2014 and now final orders have been passed and the writ petition has been disposed of, these appeals filed against an interlocutory order have been rendered infructuous.
In case, any of the parties are aggrieved by the final order that has been passed, liberty shall be available to the aggrieved to challenge the final order in accordance with law.
With the aforesaid, these appeals are disposed of as having been rendered infructuous.
(Rajendra Menon, CJ)
N.H./- (Anil Kumar Upadhyay, J)
U