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[Cites 0, Cited by 0] [Section 35] [Entire Act]

British India - Subsection

Section 35(2) in Provincial Small Causes Courts Act,1887

(2)Nothing in this section applies to cases for which special provision is made in the 1Code of Civil Procedure (14 of 1882) as extended to Courts of Small Causes or in any other enactment for the time being in force.