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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(4) in Andhra Pradesh Conduct of Election of Member (Co-opted), President and Vice-President of Mandal Praja Parishad and Members (Co-opted), Chairperson and Vice-Chairperson of Zilla Praja Parishad Rules, 2006

(4)Any member of the Zilla Praja Parishad elected, on behalf of a recognised political Party shall cease to be a Member of the Zilla Praja Parishad for disobeying the directions of the Party whip so issued, in the manner hereinafter provided.