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Delhi High Court - Orders

B. Mohanakumar vs The Lt. Governor Of Delhi And Ors on 2 February, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~31
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      W.P.(C) 13070/2018
                                             B. MOHANAKUMAR                                    ..... Petitioner
                                                               Through      Ms. Veronica Francis, Advocate

                                                               versus

                                             THE LT. GOVERNOR OF DELHI AND ORS.               ..... Respondents
                                                          Through  None.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                               ORDER

% 02.02.2021 CM APPLN. 3646/2021

1. The hearing was conducted through video conferencing.

2. Since the Writ Petition is already listed before the Court on 17.02.2021, renotify on 17.02.2021.

3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J FEBRUARY 2, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 13070/2018 1 Signing Date:02.02.2021 22:27:42 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.