Delhi High Court - Orders
B. Mohanakumar vs The Lt. Governor Of Delhi And Ors on 2 February, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13070/2018
B. MOHANAKUMAR ..... Petitioner
Through Ms. Veronica Francis, Advocate
versus
THE LT. GOVERNOR OF DELHI AND ORS. ..... Respondents
Through None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 02.02.2021 CM APPLN. 3646/2021
1. The hearing was conducted through video conferencing.
2. Since the Writ Petition is already listed before the Court on 17.02.2021, renotify on 17.02.2021.
3. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 2, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 13070/2018 1 Signing Date:02.02.2021 22:27:42 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.