Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 594] [Section 56] [Entire Act] State of Bihar - Subsection Section 56(b) in The Bihar Prohibition And Excise Act, 2016 (b)any animal, vehicle, vessel or other conveyance used for carrying any intoxicant or liquor; or