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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Andhra Pradesh - Subsection

Section 63(3)(c) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(c)the entry upon the land in which the aforesaid drain is situated with assistants and workmen at all reasonable hours for inspection;