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State of West Bengal - Section

Section 364 in Kolkata Municipal Corporation Act, 1980

364. Owner's obligation to make a street when dealing with land as building site.

- if the owner of any land utilizes, sells, leases out or otherwise disposes of such land or any portion or portions thereof as plots for the construction of buildings thereon, he shall lay down and make street or streets giving access. to the plots into which the land may be divided and connecting such. street or streets with any existing public or private street.