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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(4) in The Jammu and Kashmir Public Safety Act, 1978

(4)If any person is in a protected area in contravention of any of the provisions of this section, he shall be punishable with imprisonment for a term which may extended to two months, or with fine, or with both.