.-Travelling and daily allowance to non-official members of the [Committee] [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).] shall be regulated in accordance with the orders regarding allowances to non-official members of Committees, Commissions and [Committee] [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).] of Enquiry issued by the Central Government from time to time.
