Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 199] [Entire Act] State of Punjab - Subsection Section 199(2) in The Punjab Panchayati Raj Act, 1994 (2)The Director shall, before taking action under sub-section (1), give the Panchayat an opportunity for explanation.
