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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(1)(d) in The Assam Excise Act, 2000

(d)uses, keeps or has in his possession any material, still, untensil, implement or apparatus, whatsoever, for the purpose of manufacturing any intoxicant other than tari and pachwai; or