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Madhya Pradesh High Court

Northward Value Invest Private Limited vs Foresight Investors Limited on 5 October, 2015

C OMP- 1 1-2005 (IN REF.M/S ELCAPS CAPACITORS LTD. Vs IN 05- 10-20 15 Parties through their respective counsel. List alongwith Company Petition No.20/2000. (ALOK ARADHE) JUDGE