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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(4)(m) in Arunachal Pradesh Goods Tax Act, 2005

(m)whether a transaction is the purchase of goods, or requires an adjustment to be made under section 10 arising out of a purchase;