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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(1)(c) in The West Bengal Panchayat Act, 1957

(c)for the purposes of inspection or examination require the Gram Panchayat, Anchal Panchayat or Joint Committee -
(i)to produce any book, record, correspondence, plan or other document,
(ii)to furnish any return, plan, estimate, statement, accounts or statistics, or
(iii)to furnish or obtain any report;