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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1) in The Assam Drugs Control Organisation Service Rules, 1994

(1)Subject to the provisions of Rules 6, 11 and 12 of these rules, all appointments in the service by direct recruitment and promotion shall be made by the Appointing Authority in accordance with the order of preference determined in the select list as referred to in sub-rule (h) of Rule 2 of these rules.