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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(f) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

(f)a location sketch indicating the position of the standing trees in the area showing also the marketing number , the distance between one tree and the next one and the approximate direction from one tree to the next one; and