Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in Tamil Nadu Irrigation Cess Act, 1865 (2)For the avoidance of doubt, it is hereby declared that water-cess leviable under this Act is not a tax of land but is a fee for the water supplied or used for the irrigation of land.
